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UP Court Sentences Sandeep Sisodia to Life Imprisonment in Hathras Case - (03 Mar 2023)

CRIMINAL

UP Court, Hathras has sentenced Sandeep Sisodia to life imprisonment for Gang Rape and Murder case concerning a 19 year old Dalit Girl. Accused was convicted for offences of Culpable Homicide not amounting to Murder under Section 304 IPC and for offences under SC-ST Act.

Tags : UP COURT   HATHRAS CASE   CULPABLE HOMICIDE   RAPE   LIFE IMPRISONMENT  

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