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SC: Election Comm’r to be Appointed on Advice of Committee Consisting of PM, Opposition Leader & CJI - (02 Mar 2023)

ELECTION

Supreme Court Constitution Bench has held that Election Commissioners will be appointed by President on advice of a Committee consisting of Prime Minister, Leader of Opposition in Lok Sabha & CJI.

Tags : SUPREME COURT   ELECTION COMMISSIONERS   COMMITTEE   APPOINTMENT  

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