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SC Directs SEBI to Conclude Investigation in Adani-Hindenburg Case in 2 Months - (02 Mar 2023)

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Supreme Court while directing SEBI to complete the investigation of the Adani-Hindenburg issue within a period of two months, has also constituted an expert committee to review the regulatory mechanism in the light of Adani-Hindenburg issue.

Tags : SUPREME COURT   SEBI   ADANI-HINDENBURG  

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