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Kerala HC: Pension Liability for Services Rendered in NEFA Prior to it Becoming A.P is on Centre - (02 Mar 2023)

SERVICE

Kerala High Court has held that family pension liability of person died while being deployed in North-Eastern Frontier Agency (NEFA), now Arunachal Pradesh (A.P) would be upon Central Government and not State of Arunachal Pradesh.

Tags : KERALA HIGH COURT   FAMILY PENSION   LIABILITY   NORTH EASTERN FRONTIER AGENCY  

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