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SC: Provide Highest Z+ Security to Ambani & Family Throughout Indian and Abroad - (01 Mar 2023)

CIVIL

Supreme Court has directed Maharashtra Government and Ministry of Home Affairs to ensure Highest Z+ Security Cover provided to Mukesh Ambani and his family across India and also when they are traveling abroad; the cost of the same to be borne by Ambanis'.

Tags : SUPREME COURT   MUKESH AMBANI   SECURITY  

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