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SC Warns Centre of Contempt for Extending OROP Pension Arrears Deadline - (28 Feb 2023)

DEFENCE

Supreme Court while expressing displeasure at actions of Ministry of Defence of unilaterally extending deadline for payment of pension to retired armed forces personnel under One Rank One Pension Scheme (OROP) warned Ministry of contempt lest it withdrew the communication extending the deadline.

Tags : SUPREME COURT   ONE RANK ONE PENSION SCHEME   DEADLINE   ARREARS  

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