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Del HC to Centre: Take Decision on Attaching DMRC’s Assets for Payment of Dues to Reliance Infra - (28 Feb 2023)

CIVIL

Delhi High Court has directed Central government to take a decision whether it proposes to grant sanction for attachment of the movable and immovable assets of DMRC for satisfaction of the amounts payable under 2017 arbitral award to Reliance Infrastructure.

Tags : DELHI HIGH COURT   DMRC   RELIANCE INFRASTRUCTURE   ATTACHMENT  

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