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Kerala HC Issues Directions to Address Perils of Pedestrians - (27 Feb 2023)

CIVIL

Kerala High Court while issuing directions addressing concerns of pedestrians on roads has observed that lives of citizens particularly pedestrians are in peril every moment and this has to change rapidly, lest the next generation will find this City/State to not be capable of being walked upon.

Tags : KERALA HIGH COURT   DIRECTIONS   PEDESTRIANS  

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