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SC Allows NMDC to Reclaim Half of The Contribution Made to KMERC from 2019 - (24 Feb 2023)

MINES AND MINERALS

Supreme Court has passed an interim order allowing central government undertaking National Mineral Development Corporation (NMDC) to reclaim half of the contribution made to Karnataka Mining Environment Restoration Corporation (KMERC) from 2019.

Tags : SUPREME COURT   NATIONAL MINERAL DEVELOPMENT CORPORATION   MINING  

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