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Delhi HC: Law Interns to Wear White Shirt, Black Pants And Black Tie in Court - (23 Feb 2023)

CIVIL

Delhi High Court has said that law interns are permitted to enter the Court complexes by wearing a white shirt, black tie and black pants as prescribed by the Bar Council of Delhi.

Tags : DELHI HIGH COURT   LAW INTERNS   BAR COUNCIL OF DELHI  

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