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Supreme Court Launches Neutral Citations for All Supreme Court Judgments - (23 Feb 2023)

CIVIL

CJI D.Y. Chandrachud has announced that all 30,000 judgements are going to have neutral citation. First tranch will be till January 1, 2023, then the other tranch will be till judgements from 2014 and then finally we will go back to 1950. So all judgements will now have neutral citations.

Tags : SUPREME COURT   NEUTRAL CITATION  

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