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JKL HC: Lesions from Tattoo Removal Doesn’t Make Candidate Unfit for CAPF - (23 Feb 2023)

SERVICE

Jammu and Kashmir and Ladakh High Court has held that lesions on the hand and forearm, which does not have any potentiality to interfere with the working of a Constable, cannot be made a ground to declare a candidate unfit for service in CAPF.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   CAPF   LESIONS  

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