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Kerala HC: Active Politicians Can't be Temple Trustees - (22 Feb 2023)

TRUSTS AND SOCIETIES

Kerala High Court has held that a person actively involved in politics, whether or not holding an official post, is not eligible to be appointed as a non-hereditary trustee in temples under the Malabar Devaswom Board.

Tags : KERALA HIGH COURT   TEMPLE TRUSTEE   POLITICS  

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