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SC: Compensation for Land Acquisition Can’t be Different Based on Nature of Ownership - (22 Feb 2023)

LAND ACQUISITION

Supreme Court while striking down classification made by Greater NOIDA Authority between Pushtaini and Gair-Pushtaini Landholders for granting compensation upon acquisition, has held that land acquisition compensation can't be different based on nature of ownership.

Tags : SUPREME COURT   LAND ACQUISITION   COMPENSATION   GREATER NOIDA AUTHORITY  

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