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SC to Use AI to Make Live Transcriptions of its Hearings - (21 Feb 2023)

CIVIL

Supreme Court has launched live transcription service in CJI D.Y. Chandrchud’s courtroom on trial basis. The service will use Artificial Intelligence (AI) and technology powered by Natural Language Processing to provide live transcriptions of its hearings.

Tags : SUPREME COURT   ARTIFICIAL INTELLIGENCE   TRANSCRIPTIONS  

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