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Kar. HC to MHA: Pay Arrear of Pension to 102 Years Old Freedom Fighter - (21 Feb 2023)

SERVICE

Karnataka High Court has directed Ministry of Home Affairs to pay arrears of pension to 102 years old Freedom Fighter, which were withheld for a year as he was unable to submit the Life Certificate to the bank.

Tags : KARNATAKA HIGH COURT   PENSION   FREEDOM FIGHTER  

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