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Kerala HC Starts Publishing Judgments in Malayalam - (21 Feb 2023)

CIVIL

Kerala High Court has commenced publishing of judgments translated to Malayalam language on test basis. Two judgments of Division Bench in WA 1638/2022 and WA 926/2016 have been made available in Malayalam language, on the High Court website.

Tags : KERALA HIGH COURT   MALAYALAM   JUDGMENTS  

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