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Del. HC: Mentioning Looks Without Reference to Dress or Body Part is not Sexually Colored Remark - (20 Feb 2023)

CRIMINAL

Patiala House Court, Delhi has held that mentioning looks and gait of a person without any specific reference to the dress or any body part of a person would not be considered as sexually colored remark.

Tags : PATIALA HOUSE COURT   SEXUALLY COLORED REMARK   DRESS   BODY PART  

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