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Bom. HC: Eligibility of Researcher Determined by Acceptance of Paper Rather Than Actual Publication - (17 Feb 2023)

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Bombay High Court has held that it is only the fitness or worthiness of research paper for its publication, which comes from a decision of its acceptance for publication, which should determine the issue of eligibility of the researcher for a particular post or qualification.

Tags : BOMBAY HIGH COURT   RESEARCHER   RESEARCH PAPER   PUBLICATION  

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