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Meg. HC to State: Devise Schemes to Wean Out People Indulging in Rat-Hole Mining - (16 Feb 2023)

CIVIL

Meghalaya High Court has suggested State to devise schemes to provide alternative livelihood to the people who have taken to dangerous mining methods for want of opportunities, as a mechanism to wean out people indulging in rat hole mining in the hilly state.

Tags : MEGHALAYA HIGH COURT   RAT-HOLE MINING   LIVELIHOOD  

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