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Ker. HC: Police Can’t Insist on Politically Neutral Colour Temple Decorations for Festivals - (16 Feb 2023)

CIVIL

Kerala High Court while observing that politics has no role to play in the conduct of daily worship and ceremonies and festivals in temples, has observed that Police could not insist that only ‘politically neutral’ coloured decorative materials be used for temple festivals.

Tags : KERALA HIGH COURT   POLITICALLY NEUTRAL COLOUR   DECORATIONS  

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