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Bombay HC: Girls Treated as Commodity Even in 21st Century Highly Objectionable to Morality - (16 Feb 2023)

CRIMINAL

Bombay High Court while granting bail to woman accused of buying another woman’s daughter has remarked that such act of a one year old girl being sold by her mother like a commodity in 21st century is highly objectionable to morality and human rights.

Tags : BOMBAY HIGH COURT   GIRL CHILD   SOLD   BAIL  

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