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SC to Nagaland State Election Commission: Notify Local Body Polls With Women Quota Before March 14 - (14 Feb 2023)

ELECTION

Supreme Court has directed Nagaland State Election Commission to notify local body elections with women quota and place before it the official notification by 14th March, 2023.

Tags : SUPREME COURT   NAGALAND STATE ELECTION COMMISSION   WOMEN QUOTA   LOCAL BODY  

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