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Meg HC: Consistency & Finality of Judgments Paramount Over Correctness to Ensure Judicial Discipline - (13 Feb 2023)

CIVIL

Meghalaya High Court has held that judicial discipline commands that a level of consistency is maintained and the concept of finality that is of paramount importance has more to do with consistency rather than correctness.

Tags : MEGHALAYA HIGH COURT   JUDICIAL DISCIPLINE   CORRECTNESS   CONSISTENCY  

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