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Delhi HC Orders Status Quo on Demolition Drive in Mehrauli Against Slum Cluster - (13 Feb 2023)

CIVIL

Delhi High Court has ordered status quo on Delhi Development Authority’s (DDA) action of demolishing a slum cluster houses consisting of 400 jhuggis in Mehrauli area.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY   DEMOLITION   MEHRAULI  

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