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Bom. HC: Wife Can’t Obstruct Sale of House When Husband Willing to Provide Her Similar Accommodation - (13 Feb 2023)

FAMILY

Bombay High Court has held that wife doesn’t have the right to obstruct the sale of her estranged husband’s home if he is willing to provide her a similar rented accommodation.

Tags : BOMBAY HIGH COURT   WIFE   SALE   ACCOMMODATION  

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