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Delhi HC: Associations of AKFI Must Comply With Age & Tenure Restrictions Under Sports Code - (13 Feb 2023)

CIVIL

Delhi High Court has held that age and tenure restrictions on members of the Governing Body imposed by National Sports Code apply not only to Amateur Kabaddi Federation of India (AKFI) but also to all its associations at State and District level.

Tags : DELHI HIGH COURT   NATIONAL SPORTS CODE   KABADDI  

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