SC: Deposit of 25% of Amount by Auction Purchaser Mandatory Under Order XXI Rule 84 CPC - (13 Feb 2023)
CIVIL
Supreme Court while observing that under Order XXI Rule 84 CPC, the deposit of 25% of the amount by the auction purchaser is mandatory, has held that full amount of the purchase money must be paid within fifteen days from the date of the sale.
Tags : SUPREME COURT CPC AUCTION PURCHASER
Share : 
|