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SC Refers Dawoodi Bohras Excommunuication Case to Nine Judge Sabarimala Bench - (10 Feb 2023)

CIVIL

Supreme Court five judge Constitution Bench has referred the question of the validity of the practice of excommunication prevalent among the Dawoodi Bohras, to a nine Judge Bench constituted to decide the correctness of the ‘first Sabarimala judgement’.

Tags : SUPREME COURT   DAWOODI BOHRAS   EXCOMMUNUICATION  

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