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Bombay HC Upholds Acquisition of Godrej & Boyce's Plot at Vikhroli for Bullet Train Project - (09 Feb 2023)

LAND ACQUISITION

Bombay High Court while refusing to set aside the acquisition of Godrej & Boyce Manufacturing Co. Ltd's plot at Vikhroli has observed that there are no irregularities in the acquisition & project is of paramount importance and public interest would prevail over private interest.

Tags : BOMBAY HIGH COURT   LAND ACQUISITION   BULLET TRAIN PROJECT  

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