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SC: Compensation of Rs. 2 Crore for Bad Haircut is Excessive - (09 Feb 2023)

CONSUMER

Supreme Court while setting aside order of National Consumer Disputes Redressal Commission (NCDRC) awarding compensation of Rs. 2 crores to model for bad haircut and poor hair treatment has held that determination of compensation should be based on evidence and not based on consumer's claims.

Tags : SUPREME COURT   NCDRC   HAIRCUT   COMPENSATION  

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