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Kar. HC Sends Advocate to Judicial Custody for Making Wild Allegations Against Judges - (08 Feb 2023)

CONTEMPT OF COURT

Karnataka High Court while passing order in a suo-motu contempt initiated in 2019, against advocate K S Anil has directed him to be taken into judicial custody for a week for contempt of court for making wild allegations against judges and judicial system.

Tags : KARNATAKA HIGH COURT   CONTEMPT OF COURT   ADVOCATE   JUDGES  

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