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Centre to SC: Surrogate Mother Need Not be Genetically Related to Child - (08 Feb 2023)

LAW OF MEDICINE

Supreme Court has directed Centre to give immediate effect to 3 important clarifications that Centre has issued regarding the extant regime on surrogacy and assisted reproductive technologies, which include that surrogate mother, need not be genetically related to child.

Tags : SUPREME COURT   SURROGATE MOTHER   CLARIFICATION  

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