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SC Dismisses Plea Against Appointment of Adv. Victoria Gowri as Madras HC Judge - (07 Feb 2023)

SERVICE

Supreme Court has dismissed the petitions challenging the appointment of Advocate L. Victoria Gowri as an additional judge of the Madras High Court. She took oath as the Judge of Madras High Court today.

Tags : SUPREME COURT   APPOINTMENT   ADV. VICTORIA GOWRI  

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