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Mumbai Court Sentences Man to Imprisonment for Negligence After His Dog Attacked Relative - (07 Feb 2023)

CRIMINAL

Mumbai Court has sentenced a businessman to three months imprisonment for negligence under Section 289 of IPC after his Rottweiler dog attacked a 72-year-old relative and bit him thrice thirteen years ago.

Tags : MUMBAI COURT   NEGLIGENCE   AGGRESSIVE DOG  

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