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Bom. HC: No Police Mock Drills While Depicting Members of Particular Community as Terrorists - (07 Feb 2023)

CIVIL

Bombay High Court while hearing a PIL seeks guidelines for police mock drills has directed that no mock drills be conducted depicting persons of a particular community as terrorists till the next date of the hearing.

Tags : BOMBAY HIGH COURT   POLICE DRILLS   COMMUNITY   TERRORIST  

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