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SC: Secular State Must Prevent Hate Speech at Any Cost - (06 Feb 2023)

CIVIL

Supreme Court directing that meeting proposed by 'Sakal Hindu Samaj' in Mumbai on February 5 should be videographed by police and that contents should be reported to Court, has observed that India being a ‘Secular State’, State must prevent Hate Speech at any cost.

Tags : SUPREME COURT   SECULAR STATE   HATE SPEECH  

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