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Delhi Court Discharges Sharjeel Imam, Asif Iqbal Tanha in 2019 Jamia Violence Case - (06 Feb 2023)

CRIMINAL

Delhi Court has discharged Sharjeel Imam and Asif Iqbal Tanha in a case connected to the incidents of violence at Jamia Milia Islamia University in December, 2019, however, Imam still remains in custody in other FIRs registered against him concerning 2020 North-East Delhi riots.

Tags : DELHI COURT   SHARJEEL IMAM   JAMIA VIOLENCE  

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