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Gauhati HC: Appoint 2 Women Social Workers in State Committee Under Anti-Manual Scavenging Law - (03 Feb 2023)

HUMAN RIGHTS

Gauhati High Court has directed State to include 2 women social workers in State Monitoring Committee constituted under Section 26 of the Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013.

Tags : GAUHATI HIGH COURT   ANTI-MANUAL SCAVENGING LAW   WOMEN SOCIAL WORKERS  

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