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Meghalaya HC Pulls State Government for Aiding Illegal Coal Mining - (03 Feb 2023)

MINES AND MINERALS

Meghalaya High Court has rapped State Government for its inaction against illegal coke plants functioning in the state and observed that it is a matter of crying shame that despite orders of the Supreme Court, a state of anarchy is brought about by the State by flouting such orders.

Tags : MEGHALAYA HIGH COURT   ILLEGAL   COAL MINING  

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