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Madras HC Orders Shutdown of Fake Websites Misleading Devotees - (02 Feb 2023)

CIVIL

Madras High Court while observing that temples should not turn into places for gaining profits, has ordered closure of all illegal and unauthorized websites that have been created in the name of temples and which have been collecting funds from the devotees by misleading them.

Tags : MADRAS HIGH COURT   TEMPLES   UNAUTHORIZED WEBSITES   PROFITS  

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