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Delhi HC on Depleting Forest Cover: We Should Leave Something for Future Generations - (02 Feb 2023)

ENVIRONMENT

Delhi High Court while hearing suo motu public interest litigation initiated in 2015 on the issue of air pollution in Delhi, observed that Delhi is losing its forest cover drastically and underscored that injustice is being done to nature and we should leave something for the generations to come.

Tags : DELHI HIGH COURT   POLLUTION   FOREST COVER   FUTURE GENERATIONS  

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