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Cal. HC Upholds Order Disallowing Murder Accused from Rejoining Home Guard Service - (02 Feb 2023)

SERVICE

Calcutta High Court while upholding an order disallowing accused in murder case from rejoining his post as a Home Guard, has observed that a volunteer of a disciplined force is required to have a clean antecedent with regard to his character.

Tags : CALCUTTA HIGH COURT   HOME GUARD   DISCIPLINED FORCE  

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