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Bom HC: Can’t Direct State to Make Degree Holder Eligible When Rule Say Only Diploma Holder Eligible - (02 Feb 2023)

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Bombay High Court has held that merely because degree in Civil Engineering might be a higher qualification than a diploma, Court won’t be in a position to interpret provisions of Recruitment Rules and direct State Government to consider candidates who are not eligible as per Recruitment Rules.

Tags : BOMBAY HIGH COURT   DEGREE   RECRUITMENT RULES  

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