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Lucknow Court Orders Release of Kerala Journalist Siddique Kappan on Bail - (02 Feb 2023)

CRIMINAL

Lucknow Court has signed an order to release Kerala Journalist Siddiqui Kappan on Bail and directed to release Kappan, if not wanted in any other case after obtaining a personal bond from him.

Tags : LUCKNOW COURT   SIDDIQUE KAPPAN   BAIL  

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