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SC to WhatsApp: Widely Publicise That Users Aren't Bound to Accept 2021 Privacy Policy - (02 Feb 2023)

CIVIL

Supreme Court Constitution Bench has directed WhatsApp to widely publicise its stand that WhatsApp users in India don’t have to accept its 2021 privacy policy in order to use it, and app’s functionality would remain unaffected till Data Protection Bill comes into existence.

Tags : SUPREME COURT   CONSTITUTION BENCH   WHATSAPP   DATA PROTECTION BILL   PRIVACY POLICY  

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