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Delhi Court Grants Bail to Shankar Mishra in Air India Urination Case - (01 Feb 2023)

CRIMINAL

Delhi Court has granted bail to Shankar Mishra, who is accused of urinating on an elderly woman on a New York-Delhi Air India flight in November last year subject to furnishing a bail bond of Rs. 1 lakh.

Tags : DELHI COURT   BAIL   AIR INDIA URINATION CASE  

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