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Gujarat Court Sentences Asaram Bapu to Life Imprisonment in Disciple Rape Case - (01 Feb 2023)

CRIMINAL

Gujarat Court, Gandhinagar has sentenced Godman Asaram to life imprisonment in connection with a case in which he was convicted for repeatedly raping a disciple in his Ahmedabad based Ashram.

Tags : GUJARAT COURT   LIFE IMPRISONMENT   ASARAM   RAPE  

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