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Delhi Court Discharges Man Accused of Providing Gun to Shahrukh Pathan - (31 Jan 2023)

CRIMINAL

Delhi Court has discharged Babu Wasim, who was accused of an providing gun to Shahrukh Pathan, an accused in a Northeast Delhi riots case, however charge under section 174A (non-appearance in response to a proclamation) of Indian Penal Code was framed against him.

Tags : DELHI COURT   SHAHRUKH PATHAN   NORTHEAST DELHI RIOTS CASE  

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