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MP HC Denies Bail to Man Who Allegedly Rape Victim by Impersonating as Hindu - (31 Jan 2023)

CRIMINAL

Madhya Pradesh High Court while denying bail to one Hashim, who has been accused of raping a girl belonging to the Scheduled Caste (SC) community by impersonating himself as a Hindu, has observed that such offences are dangerous for communal harmony in society.

Tags : MADHYA PRADESH HIGH COURT   RAPE   IMPERSONATING  

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